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[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Madhya Pradesh - Subsection

Section 197(8) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(8)For translating a paper and a part of a paper - Rs. 15 and Rs. 10 respectively.B. Intermediate, Higher Secondary School and Teacher's Training Certificate Examination (Arts, Science, Commerce, Agriculture)-