Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(1)(a) in The Punjab Tenancy Act, 1887

(a)Under this chapter for improvements or disturbance, or