Bombay High Court
Vivek Tannan vs Sai Balaji Buildcon And 4 Ors on 8 April, 2021
Author: G.S. Patel
Bench: G.S. Patel
29-CARBP268-21.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM ARIBTRATION PETITION NO. 268 OF 2021
Vi9vek Tannan ...Petitioner
Versus
Sai Balaji Buildcon & Ors ...Respondents
Mr Kunal Mehta, with Gautam Sahni & Prakriti Shah, i/b Vesta Legal, for the Petitioner. Mr Karl Shrof, for the Respondents.
CORAM: G.S. PATEL, J (Through Video Conferencing) DATED: 8th April 2021 PC:-
1. Heard through video conferencing.
2. Affidavit in Repld for the purposes of opposing adsinterie relief to be fled and served on or before 22nd April 2021. No Rejoinder without leave of the Court.
3. List the eatter on 28th April 2021.
4. All concerned will act on production of an ordinard copd of this order.
(G. S. PATEL, J) Page 1 of 1 8th April 2021 ::: Uploaded on - 09/04/2021 ::: Downloaded on - 05/09/2021 21:27:06 :::