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State of Maharashtra - Section

Section 399 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

399.

The Registers of Graduates shall be revised at the end of every six years from the date they have been prepared, first for the purpose of elections under the Bombay University Act, 1974.Form prescribed under section 396Registration of Graduates(Application Form)(Note : A person can register his name only in one Faculty)To.The Registrar,University of Bombay,Bombay - 400 032.Sir.I hereby apply for the registration of my name as a Graduate of the University of Bombay under the provisions of section 81 of the Bombay University Act, 1974.