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Supreme Court - Daily Orders

Shaji J.Kodankandath vs M.S.Santhosh Kumar on 28 July, 2015

     ITEM NO.7                          REGISTRAR COURT. 2                   SECTION IIB

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. SURAJIT DEY

     Criminal Appeal                 No(s).   1408/2009

     SHAJI J.KODANKANDATH                                                   Appellant(s)

                                                     VERSUS

     M.S.SANTHOSHKUMAR & ORS.                                               Respondent(s)



     (with office report)


     Date : 28/07/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                         M/s. T. T. K. Deepak & Co.,Adv.


     For Respondent(s)                  Mr. Philip Mathew,Adv.
                                        Ms. Liz Mathew,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is still incomplete. Registry to issue fresh notice of alternative arrangement with regard to the appellant within a period of two weeks.

Post the matter again on 6.10.2015.

(SURAJIT DEY) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.07.31 16:32:30 SCT Reason: