Supreme Court - Daily Orders
Shaji J.Kodankandath vs M.S.Santhosh Kumar on 28 July, 2015
ITEM NO.7 REGISTRAR COURT. 2 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Criminal Appeal No(s). 1408/2009
SHAJI J.KODANKANDATH Appellant(s)
VERSUS
M.S.SANTHOSHKUMAR & ORS. Respondent(s)
(with office report)
Date : 28/07/2015 This appeal was called on for hearing today.
For Appellant(s)
M/s. T. T. K. Deepak & Co.,Adv.
For Respondent(s) Mr. Philip Mathew,Adv.
Ms. Liz Mathew,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is still incomplete. Registry to issue fresh notice of alternative arrangement with regard to the appellant within a period of two weeks.
Post the matter again on 6.10.2015.
(SURAJIT DEY) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.07.31 16:32:30 SCT Reason: