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[Cites 0, Cited by 0] [Section 164] [Entire Act]

State of West Bengal - Subsection

Section 164(2) in West Bengal Municipal (Building) Rules, 2007

(2)The minimum front open space, rear open space and side open space shall be provided along the entire faces or sides of the building as given in the table below :—
  Minimum width of open space in metres
  Front Rear Side
Residential and Educational uses 1.5 1.5m 1.5m
Commercial, Public and other uses 2.5 3.5m 3.5m
Provided that the minimum clearance, on all the sides between a building wall and the toe of a retaining or other protective wail shall be 1.50 metres, except on the side where the septic tank shall be installed, in which case, the minimum clear distance of 2.1 metres shall be provided :Provided further that for mixed use buildings, the minimum front open space shall be the one applicable for that particular occupancy which gives the provision of the minimum front open space in these rules :Provided also that for a building of more than 11.00 metres in height, the minimum open spaces provided in this rule shall be increased by 0.3 metre in all cases.