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[Cites 0, Cited by 0] [Section 27E] [Entire Act]

Union of India - Subsection

Section 27E(5) in Conduct of Elections Rules, 1961

(5)The Assistant Returning Officer for the notified class of electors shall also seal in a separate packet the counterfoils of the ballot papers issued to electors entitled to vote by post and record on the packet a brief description of its contents and the date on which it was sealed and send the sealed packet to the Returning Officer concerned.