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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(1)The generating company or the transmission licensee shall workout gains based on the actual performance of applicable Controllable parameters as under:
(i)Station Heat Rate;
(ii)Secondary Fuel Oil Consumption; and
(iii)Auxiliary Energy Consumption.