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[Cites 0, Cited by 0] [Section 1013] [Entire Act]

State of Punjab - Subsection

Section 1013(5) in Punjab Jail Manual, 1996

(5)Convicts passed for out-door work may be employed on gardening or keeping the roads, drains, etc. belonging to the subsidiary jail, in order.Note. - The Deputy Superintendent shall note daily in the Report book the number of prisoners employed outside and the nature of the duties on which they are engaged.