Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 21 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 . 21. Amendment of section 47. In section 47 of the 2008 Act, in sub-section (2), the expression Amendment of " or deaf-mute " shall be omitted.
