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State of Uttar Pradesh - Section

Section 15 in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

15. Procedure for direct recruitment to the posts of Junior Clerk.

- Recruitment to the posts Junior Clerk/Typist shall be made in accordance with the procedure laid down in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975, as amended from time to time.