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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(q) in Tamil Nadu Fire Service Rules, 1990

(q)assist Fireman Driver, during the servicing of the vehicle by removing the wheels and re-fitting the wheels of the fire units and during removal of the batteries from the fire units, re-setting for the purpose of charging and others. He shall also assist the Fireman Driver in checking the charge condition and distilled water level in the battery;