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[Cites 0, Cited by 0] [Section 283] [Entire Act]

State of Uttar Pradesh - Subsection

Section 283(ii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(ii)spreading awareness among them about their statutory rights, procedure of enforcing those rights, redressing grievances, and availing of various welfare and development schemes;