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State of Tamilnadu - Section

Section 26 in Tamil Nadu Dr. Ambedkar Law University Statutes

26. The Controller of Examinations shall be paid a salary in the scale of pay applicable to the individual, from time to time, as per the laws of the University. Provided that the Controller of Examinations shall retire on attaining the age of 58 or on the expiry of the period specified by the Syndicate whichever is earlier.

(a)The Controller of Examinations shall be entitled to a car and free fuel not exceeding 100 litres per month for official use.