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Jharkhand High Court

Jaiki Paradhi @ Jaiki @ Jk vs The Union Of India Through Nia on 6 April, 2026

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Sanjay Prasad

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               Cr. Appeal (DB) No. 170 of 2026

            Jaiki Paradhi @ Jaiki @ JK                ....          ---   Appellant
                                             Versus
            The Union of India through NIA            ....          ---   Respondent
                                               ---

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SANJAY PRASAD

---

For the Appellant: Mr. Ankit Apurwa, Advocate For the NIA Mr. Amit Kumar Das, Advocate Mr. Saurav Kumar, Advocate

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03 / 06.04.2026 Heard the learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.) (Sanjay Prasad, J.) Date: 06.04.2026 RKM.