Jharkhand High Court
Jaiki Paradhi @ Jaiki @ Jk vs The Union Of India Through Nia on 6 April, 2026
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Sanjay Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (DB) No. 170 of 2026
Jaiki Paradhi @ Jaiki @ JK .... --- Appellant
Versus
The Union of India through NIA .... --- Respondent
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SANJAY PRASAD
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For the Appellant: Mr. Ankit Apurwa, Advocate For the NIA Mr. Amit Kumar Das, Advocate Mr. Saurav Kumar, Advocate
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03 / 06.04.2026 Heard the learned counsel for the parties.
2. Argument concluded.
3. Judgment is reserved.
(Sujit Narayan Prasad, J.) (Sanjay Prasad, J.) Date: 06.04.2026 RKM.