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State of Haryana - Section

Section 119 in The Haryana Motor Vehicles Rules, 1993

119. Publication of the scheme.

[Sections 100 and 107(2)(d)]. - The approved or modified scheme as the case may be under sub-rule (3) of rule 118 shall be published in the Official Gazette and also in a newspaper in the Hindi language having circulation in the area or route covered by the scheme.