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[Cites 0, Cited by 0] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(10) in The Dedicated Freight Corridor Railway General Rules, 2018

(10)The Station Master on duty of the station in advance shall authorise on form 16 to the Loco pilot to proceed beyond the said Stop signal only after ensuring that all the facing points have been correctly set and locked as the case may be and trailing points are correctly set over which the trains shall pass;Provided that if the train is running on right line, the approach first Stop signal of the station in advance may be taken 'off' Provided further, that when trains are being worked in this manner, no advance authority for reception of train at the station in advance shall be communicated to the Loco pilot from the station in rear.