Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(b) in Prevention Of Collision On National Waterways Regulations, 2002

(b)A mechanically propelled vessel underway but stopped and making no way through the water shall sound at intervals of not more than 2 minutes. Two prolonged blasts in succession with an interval of about 2 seconds between them.