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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(b) in Standing Committees of The District Panchayat (Election of Members) Rules, 1998

(b)If the number of contesting candidates, is equal to the number of seats to be filled, the President shall forthwith declare all such candidates to be duly elected to the Committee.