Delhi High Court - Orders
Atul Dikshit vs Union Of India & Ors on 5 March, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~33 to 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11553/2021 & CM APPL. 35651/2021
ATUL DIKSHIT ..... Petitioner
Through: Ms. Tusharika Mattoo, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Shiva Lakshmi, CGSC for UOI.
Mr. Anurag Ahluwalia, CGSC with
Mr. Shivam Sachdeva, GP for UOI.
Mr. Arvind K. Nigam, Senior
Advocate with Ms. Mamta R. Jha,
Mr. Rohan Ahuja, Ms. Shruttima
Shera, Mr. Vatsalya Vishal and
Mr. Rahul Choudhary, Advocates for
R-2.
Mr. Jawahar Raja, Advocate for
Indian Kanoon.
34
+ W.P.(C) 11372/2022 & CM APPL. 33466/2022
MR. SATINDER SINGH BHASIN ..... Petitioner
Through: Mr. Apoorv Agarwal and
Ms. Vaishnavi Prakash, Advocates.
Ms. Tusharika Mattoo, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with
Mr. Zubin Sigh, and Mr. Debarchan
De, Advocates for R-1/UOI.
Ms. Shiva Lakshmi, CGSC for UOI.
Mr. Arvind K. Nigam, Senior
Advocate with Ms. Mamta R. Jha,
Mr. Rohan Ahuja, Ms. Shruttima
Shera, Mr. Vatsalya Vishal, Ms. Diya
Viswanath and Mr. Rahul Choudhary,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2024 at 21:13:00
Advocates for R-5.
Mr. Sanjay Kumar and Mr. Saurabh
Kumar, Advocates for R-6.
Mr. Ajit Warrier, Mr. Angad
Kochhar, Mr. Sajal Mendiratta and
Mr. Yash Dubey, Advocates for R-7.
35
+ W.P.(C) 12567/2022 & CM APPL. 38058/2022
DR. ASHOK KUMAR CHOUDHARY ..... Petitioner
Through: Mr. Sanjay Vashishtha, Mr. Vishal
Kumar and Mr. Akash Mishra,
Advocates.
Ms. Tusharika Mattoo, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Arunima Dwivedi, CGSC with
Mr. Deepak Tanwar, GP, Mr. Rajdev
Kumar, Mr. Hitesh Batra, Mr. Aakash
Pathak and Ms. Pinky Pawar,
Advocates for R-1/UOI.
Ms. Shiva Lakshmi, CGSC for UOI.
Mr. Arvind K. Nigam, Senior
Advocate with Ms. Mamta R. Jha,
Mr. Rohan Ahuja, Ms. Shruttima
Shera, Mr. Vatsalya Vishal, Ms. Diya
Viswanath and Mr. Rahul Choudhary,
Advocates for R-2.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 05.03.2024
List on 01.04.2024 at 2:30 PM.
DR. SUDHIR KUMAR JAIN, J
MARCH 5, 2024
N
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2024 at 21:13:00