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Delhi High Court - Orders

Atul Dikshit vs Union Of India & Ors on 5 March, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~33 to 35
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11553/2021 & CM APPL. 35651/2021
                                                ATUL DIKSHIT                                                                     ..... Petitioner
                                                                                      Through:                 Ms. Tusharika Mattoo, Advocate.
                                                                                      versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Ms. Shiva Lakshmi, CGSC for UOI.
                                                                                                               Mr. Anurag Ahluwalia, CGSC with
                                                                                                               Mr. Shivam Sachdeva, GP for UOI.
                                                                                                               Mr. Arvind K. Nigam, Senior
                                                                                                               Advocate with Ms. Mamta R. Jha,
                                                                                                               Mr. Rohan Ahuja, Ms. Shruttima
                                                                                                               Shera, Mr. Vatsalya Vishal and
                                                                                                               Mr. Rahul Choudhary, Advocates for
                                                                                                               R-2.
                                                                                                               Mr. Jawahar Raja, Advocate for
                                                                                                               Indian Kanoon.
                                    34
                                    +           W.P.(C) 11372/2022 & CM APPL. 33466/2022
                                                MR. SATINDER SINGH BHASIN                 ..... Petitioner
                                                              Through: Mr.     Apoorv      Agarwal         and
                                                                       Ms. Vaishnavi Prakash, Advocates.
                                                                       Ms. Tusharika Mattoo, Advocate.
                                                              versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Ms. Nidhi Raman, CGSC with
                                                                                                               Mr. Zubin Sigh, and Mr. Debarchan
                                                                                                               De, Advocates for R-1/UOI.
                                                                                                               Ms. Shiva Lakshmi, CGSC for UOI.
                                                                                                               Mr. Arvind K. Nigam, Senior
                                                                                                               Advocate with Ms. Mamta R. Jha,
                                                                                                               Mr. Rohan Ahuja, Ms. Shruttima
                                                                                                               Shera, Mr. Vatsalya Vishal, Ms. Diya
                                                                                                               Viswanath and Mr. Rahul Choudhary,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2024 at 21:13:00
                                                                                                                Advocates for R-5.
                                                                                                               Mr. Sanjay Kumar and Mr. Saurabh
                                                                                                               Kumar, Advocates for R-6.
                                                                                                               Mr. Ajit Warrier, Mr. Angad
                                                                                                               Kochhar, Mr. Sajal Mendiratta and
                                                                                                               Mr. Yash Dubey, Advocates for R-7.
                                    35
                                    +           W.P.(C) 12567/2022 & CM APPL. 38058/2022
                                                DR. ASHOK KUMAR CHOUDHARY                ..... Petitioner
                                                             Through: Mr. Sanjay Vashishtha, Mr. Vishal
                                                                      Kumar and Mr. Akash Mishra,
                                                                      Advocates.
                                                                      Ms. Tusharika Mattoo, Advocate.
                                                             versus
                                                UNION OF INDIA & ANR.                                                             ..... Respondents
                                                              Through:                                         Ms. Arunima Dwivedi, CGSC with
                                                                                                               Mr. Deepak Tanwar, GP, Mr. Rajdev
                                                                                                               Kumar, Mr. Hitesh Batra, Mr. Aakash
                                                                                                               Pathak and Ms. Pinky Pawar,
                                                                                                               Advocates for R-1/UOI.
                                                                                                               Ms. Shiva Lakshmi, CGSC for UOI.
                                                                                                               Mr. Arvind K. Nigam, Senior
                                                                                                               Advocate with Ms. Mamta R. Jha,
                                                                                                               Mr. Rohan Ahuja, Ms. Shruttima
                                                                                                               Shera, Mr. Vatsalya Vishal, Ms. Diya
                                                                                                               Viswanath and Mr. Rahul Choudhary,
                                                                                                               Advocates for R-2.
                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER
                                    %                         05.03.2024
                                                List on 01.04.2024 at 2:30 PM.


                                                                                                                       DR. SUDHIR KUMAR JAIN, J
                                    MARCH 5, 2024
                                    N




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2024 at 21:13:00