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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(c) in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016

(c)"direct recruit" means a person appointed on the post of Commercial Tax Officer, Class II in the Department of Commercial Tax, Gujarat State on the recommendation by the Gujarat Public Service Commission on the basis of competitive examination;