Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 45 in The Nathdwara Temple Rules, 1973 45. Estimates of works. - On the competent authority approving a proposal to execute the works, the Chief Executive Officer shall prepare detailed estimates thereof and submit the estimates alongwith plans to the competent authority for sanction.
