Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21U] [Entire Act] State of Bihar - Subsection Section 21U(6) in The Bihar Co-operative Societies Rules, 1959 (6)The Election Officer shall display the list of elected candidates on the notice board of the society and also at such public place as he may deem fit.
