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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(b) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

(b)may in addition, make as many subsequent preferences as he wishes by marking on his ballot paper the numbers 2, 3, 4 and so on in the space opposite the names of the candidates in order of his preference.