Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(2)(a) in The Goa, Daman and Diu School Education Rules, 1986

(a)In the case of reduction in the number of classes/divisions at the Higher Secondary Stage, i. e. Standards XI and XII, the services of the junior-most teachers in the subject/faculty concerned shall be terminated.