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[Cites 0, Cited by 2] [Section 10C(1)] [Section 10C] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10C(1)(c) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(c)a person who is of the age of sixty-five years or more and the premises let out by him; or her;