Himachal Pradesh High Court
Ram Dass vs . State Of H.P. & Others on 22 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ram Dass vs. State of H.P. & others .
CWP NO. 2176 of 2019 22.04.2022 Present: Ms. Dhanwanti, proxy counsel for the petitioner.
Mr. Sudhir Bhatnagar and Mr. Arvind Sharma, Additional Advocate Generals with Mr. Gaura Sharma, Deputy Advocate General, for the State.
Reply has not been filed on behalf of respondents No. 1 and 2. Reply on behalf of the said respondents be filed within three weeks, failing which, right to file the same shall be deemed to have been closed. List thereafter.
22nd April, 2022 (Sandeep Sharma),
tarun Judge
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