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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(1)(c) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(c)require any local authority -
(i)to construct any approach road to any protected monument; or
(ii)to demolish any public convenience vesting in it, that is to say, a latrine, urinal, dustbin, rubbish dump and the like, located close to or in the vicinity of any protected monument;