Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of West Bengal - Subsection Section 59(3) in West Bengal Municipal Act, 1993 (3)[ Subject to the supervision and control of the Chairman, the Finance Officer shall exercise such powers and perform such functions [as may be presented] [Sub-section (3) Inserted by West Bengal Act 22 of 2000, w.e.f. 1.9.2000.]
