Delhi High Court - Orders
Noida Dhatu Pvt Ltd vs Udai Continentals & Anr on 23 March, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 818/2013
NOIDA DHATU PVT LTD ..... Petitioner
Through: Appearance not given.
versus
UDAI CONTINENTALS & ANR ..... Respondents
Through: Mr. Roshan Lal Saini with Ms.
Kavita Saini, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.03.2022 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
1. The matter could not be taken up due to paucity of time.
2. List on 14.07.2022.
PRATEEK JALAN, J MARCH 23, 2022 'vp' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:24.03.2022 12:19:26