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Delhi High Court - Orders

Noida Dhatu Pvt Ltd vs Udai Continentals & Anr on 23 March, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                     $~2
                     *      IN THE HIGH COURT OF DELHI AT NEW DELHI

                     +      CRL.A. 818/2013

                            NOIDA DHATU PVT LTD                                 ..... Petitioner
                                         Through:           Appearance not given.

                                                       versus

                            UDAI CONTINENTALS & ANR                 ..... Respondents
                                         Through: Mr. Roshan Lal Saini with Ms.
                                                  Kavita Saini, Advocates.

                     CORAM:
                     HON'BLE MR. JUSTICE PRATEEK JALAN

                                        ORDER

% 23.03.2022 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].

1. The matter could not be taken up due to paucity of time.

2. List on 14.07.2022.

PRATEEK JALAN, J MARCH 23, 2022 'vp' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:24.03.2022 12:19:26