Section 107A(2)(a) in The Maharashtra Cooperative Societies Rules, 1961
(a)(i)Rates of daily allowance admissible while on tour. - Subject to the provisions of clause (b), a member of a committee of a class of society shown in column (1) of the Table hereto shall be entitled to claim daily allowance at the rates shown against it in columns (2), (3), (4), (5), (6) or (7), as the case may be, of the said Table.