Section 4(1)(b) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

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State of Chattisgarh - Subsection

Section 4(1)(b) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(b)to develop in the student and research scholar a sense of responsibility to serve society in the field of law by developing skills in regard to advocacy, judicial and other legal services, legislation, law reforms and the like;

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State of Chattisgarh - Subsection

Section 4(1)(b) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003