Section 11(3)(f) in Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

(f)Emergency and incident response. -

(i)Distress alarm procedure ;

(ii)Seeking help from concerned agencies ;

(iii)Use of weapon to deter and resist criminals and miscreants ;

(iv)Ensure safety of team members and consignment ;

(v)Disengage from situation and drive vehicle to safety ;

(vi)Evacuation of the injured ;

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