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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(5) in Bihar Commission for Protection of Child Right Rules, 2010

(5)"Child Rights" means rights of the children adopted in the United Nations convention on the Rights of the Child, 1989 an ratified by the Government of India on the 11th December, 1992;