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[Section 17]
[Entire Act]
State of Tamilnadu - Subsection
Section 17(2) in Tamil Nadu Washermen Social Security and Welfare Scheme, 2006
| (a) | Death | Rs. 1,00,000 |
| (b) | Loss of actual physical separation or total andirrecoverable loss of use of- | |
| (i) both hands; or | ||
| (ii) both feet; or | ||
| (iii) one hand and one foot; or | ||
| (iv) total and irrecoverable loss of sight inboth eyes | Rs. 1,00,000 | |
| (c) | Loss of actual physical separation of or totaland irrecoverable loss of use of- | |
| (i) one hand; or | ||
| (ii) one foot; or | ||
| (iii) total and irrecoverable loss of sight inone eye. | Rs. 50,000 | |
| (d) | Permanent total disablement from injuries otherthan those specified in items (b) and (c) above | Rs. 25,000 |
| (e) | Permanent partial disablement as specified incolumn (1) of the Table appended hereunder | At the rate specified in the corresponding entryin column (2) of the Table below:- |
| Nature of Disablement | Compensation in percentage (to be applied onRs. 1,00,000) | ||
| 1 | 2 | ||
| PerCent | |||
| 1 | Loss of toes | All | 20 |
| Great both Phalanges | 5 | ||
| Great one Phalanx | 2 | ||
| Other than great, if more than one toe lost each | 1 | ||
| 2 | Loss of hearing | Both ears | 50 |
| 3 | Loss of hearing | One ear | 15 |
| 4 | Loss of four fingers and thumb of one hand | 40 | |
| 5 | Loss of four fingers | 25 | |
| 6 | Loss of thumb | Both Phalanges | |
| 7 | Loss of index finger | Three Phalanges | 10 |
| Two Phalanges | 8 | ||
| One Phalanx | 4 | ||
| 8 | Loss of middle finger | Three Phalanges | 6 |
| Two Phalanges | 4 | ||
| One Phalanx | 2 | ||
| 9 | Loss of ring finger | Three Phalanges | 5 |
| Two Phalanges | 4 | ||
| One Phalanx | 2 | ||
| 10 | Loss of little finger | Three Phalanges | 4 |
| Two Phalanges | 3 | ||
| One Phalanx | 2 | ||
| 11 | Loss of Metacarpal 1st or 2nd | ||
| 3rd, 4th or 5th | (Additional) | 3 | |
| (Additional) | 2 | ||
| 12 | Any other permanent partial disablement | Percentage as assessed by Doctor |