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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1)(vii) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(vii)undertake planned or surprise inspections to examine and ascertain strict compliance by clinical establishments with provisions of this Act;