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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Assam - Subsection

Section 93(2)(a) in Assam Panchayat Act, 1994

(a)allowances to the President and Vice-President and traveling and daily allowances to the President and the Vice-President for tour within or outside the district and traveling and daily allowances to the members of the Zilla Parishad or any Committee thereof, subject to such rules as may be made in this behalf by the Government.