Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Securities And Exchange Board Of India - Subsection Section 30(d) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012 (d)to inspect suo motu the affairs of an Alternative Investment Fund, in the interest of the securities market or in the interest of investors.
