Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(a) in The Calcutta Improvement Act, 1911

(a)fixing the amount and nature of the security to be furnished by any officer or servant of the Board from whom it may be deemed expedient to require security;