Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273] [Entire Act] State of Assam - Subsection Section 273(1) in Assam Excise Rules, 1945 (1)Applications for wholesale or for retail vend or foreign liquor shall be made to the State Government in prescribed form.
