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[Cites 0, Cited by 0] [Section 70G(2)] [Section 70G] [Entire Act]

State of Haryana - Subsection

Section 70G(2)(a) in Haryana Municipal Corporation Election Rules, 1994

(a)Before permitting an elector to vote, the Presiding Officer shall cause a mark to be put on the left forefinger of the voter with an indelible ink :-