Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 103(2)] [Section 103] [Entire Act]

Union of India - Subsection

Section 103(2)(a) in The Motor Vehicles Act, 1988

(a)refuse to entertain any application for the grant or renewal of any other permit or reject any such application as may be pending;