Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(h) in Chhattisgarh Rice Custom Milling Order, 2016 (h)"Food Corporation" means the Food Corporation of India established under Section 3 of the Food Corporations Act, 1964 (No. 37 of 1964);
