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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(4)(c) in Madurai-Kamaraj University Act, 1965

(c)[ affecting the conditions of designation of any college as an autonomous college] [This clause was inserted by section 7(2), of the Madurai University (Amendment) Act, 1977, (Tamil Nadu Act No. 1 of 1978).]; except after consultation with the Academic Council;