Section 15(1) in The Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968
(1)The Decreto Provincial No. 60, dated the 15th June, 1896, and any other law enacted previous to the 20th day of December, 1961, which authorise the levy of Contribuiçâo de Registo por Titulo Oneroso or Sisa, are hereby repealed.
