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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Tripura - Subsection

Section 75(1) in Tripura Municipal Act, 1994

(1)Save as otherwise provided in this Act a Municipality which is other employees a Municipal Corporation or a Municipal Council shall have the following of Municipality. officers and employees, namely:-
(a)A Municipality Secretary;
(b)An Executive Officer; and
(c)Such other officers and employees as may be prescribed.