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[Cites 0, Cited by 0] [Section 122C(1)] [Section 122C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 122C(1)(b) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(b)lands coming into possession of the Land Management Committee under Section 194 or under any other provisions of this Act;