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Gauhati High Court

Page No.# 1/4 vs The State Of Arunachal Pradesh And 5 Ors on 14 December, 2020

Author: Manish Choudhury

Bench: Manish Choudhury

                                                              Page No.# 1/4

GAHC010170652020




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : PIL/74/2020

         AMAL KUMAR CHAKMA AND 8 ORS.
         S/O. BIMAL KANTI CHAKMA, A VOTER AND SOCIAL WORKER FROM
         DUNPATHAR VILLAGE, A VILLAGE UNDER DIYUN CIRCLE, P.O.
         UDAYPUR, DIST. PAPUM PARE, ARUNACHAL PRADESH.

         2: LACHIT HAJONG
          S/O. LT. SUBHAS HAJONG
         AN ELECTOR
         A SOCIAL WORKER OF MADHUPUR-II VILLAGE
          UNDER DIYUN CIRCLE
          P.O. DIYUN
          DIST. CHANGLANG, ARUNACHAL PRADESH.

         3: PRABHA SHANKAR CHAKMA
          S/O. LT. CHITTA RANJAN CHAKMA
         AN ELECTOR AND VILLAGE HEADMAN OF RAJNAGAR VILLAGE
          UNDER DIYUN CIRCLE
          P.O. DIYUN
          DIST. CHANGLANG, ARUNACHAL PRADESH.

         4: ANATH PINDIX DEWAN
          S/O. LT. SUDHAMOY DEWAN
         AN ELECTOR AND SOCIAL WORKER FROM MOITRIPUR VILLAGE
          UNDER DIYUN CIECLE
          P.O. DIYUN
          DIST. CHANGLANG, ARUNACHAL PRADESH.

         5: KALI RATAN CHAKMA
          S/O. LT. LAKKHI RANJAN CHAKMA
         AN ELECTOR AND SOCIAL WORKER FROM BIJOYPUR-I VILLAGE
          UNDER BORDUMSA CIRCLE
          P.O. BORDUMSA
          DIST. CHANGLANG
         ARUNACHAL PRADESH.
                                                        Page No.# 2/4


6: BARUN KUMAR CHAKMA
 S/O. BHIMSEN CHAKMA
AN ELECTOR
 SOCIAL WORKER AND GAON BURAH OF DHARMAPUR-I VILLAGE
 UNDER MIAO CIRCLE
 P.O. MIAO
 DIST. CHANGLANG, ARUNACHAL PRADESH.

7: SANTOSH KR. CHAKMA
 S/O. SHRI SUKSHANTI CHAKMA
AN ELECTOR AND SOCIAL WORKER FROM MILONPUR VILLAGE
 UNDER KHARSHANG CIRCLE
 P.O. KHARSHANG
 DIST. CHANGLANG
ARUNACHAL PRADESH.

8: SUSHIL CHAKMA
 S/O. LT. GOPAL CHAKMA
AN ELECTOR
 SOCIAL WORKER AND GAON BURAH OF CHAKMA VILLAGE-I
 UNDER CHOWKHAM CIRCLE
 P.O. CHOWKHAM
 DIST. NAMSAI (FORMERLY LOHIT)
ARUNACHAL PRADESH.

9: RANJIT CHAKMA
 S/O. SAMBHASUR CHAKMA
A VOTER FROM CHAKMA BLOCK
 NO.10 VILLAGE
A VILLAGE UNDER BALIJAN CIRCLE
 P.O. KOKILA
 DIST. PAPUM PARE, ARUNACHAL PRADESH

VERSUS

THE STATE OF ARUNACHAL PRADESH AND 5 ORS.
THROUGH THE CHIEF SECRETARY, GOVT. OF ARUNACHAL PRADESH,
ITANAGAR, ARUNACHAL PRADESH.

2:THE STATE ELECTION COMMISSION OF ARUNACHAL PRADESH
 REP. BY THE SECRETARY
 STATE ELECTION COMMISSION
 (C) SECTOR
 OLD DC OFFICE BUILDING
 ITANAGAR
 PIN-791111
ARUNACHAL PRADESH.
                                                                                Page No.# 3/4


            3:THE DEPUTY COMMISSIONER
             CHANGLANG
             DIST. CHANGLANG
            ARUNACHAL PRADESH
             PIN-792122.

            4:THE DEPUTY COMMISSIONER
             NAMSAI
             DIST. NAMSAI
            ARUNACHAL PRADESH
             PIN-792103.

            5:THE DEPUTY COMMISSIONER
            YUPIA
             DISTRICT PAPUM PARE
            ARUNACHAL PRADESH.

            6:ALL ARUNACHAL PRADESH STUDENTS UNION (AAPSU)
             HEAD OFFICE AT NEFA BUILDING ITANAGAR AP
             DULY REP. BY ITS GENERAL SECRETARY
             SHRI TOBOM DAI
             S/O. TOBUK DAI
             OFFICE OF THE ALL ARUNACHAL PRADESH STUDENTS UNION (AAPSU)
            HEAD OFFICE AT NEFA BUILDING
             ITANAGAR
            ARUNACHAL PRADESH

Advocate for the Petitioner   : MR. S R RABHA

Advocate for the Respondent : GA, AP




                                BEFORE
        HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH
                 HON'BLE MR. JUSTICE MANISH CHOUDHURY

                                         ORDER

14.12.2020 [N. Kotiswar Singh, CJ(Acting)] Heard Mr. M. Dutta, learned counsel for the petitioners through video conference. Also heard Mr. B.D. Goswami, learned Additional Advocate General assisted by Mr. A. Chandran, Page No.# 4/4 learned Additional Senior Government Advocate, Arunachal Pradesh, appearing for the respondents.

Since the Division Bench is available right now in Itanagar Permanent Bench and since all the respondents are located in Arunachal Pradesh who are not duly represented before this Court in the Principal Seat at Guwahati, we deem it appropriate that the matter may be taken up before the Itanagar Permanent Bench, for which the Registry will transmit the records immediately.

Let the matter be listed before the Itanagar Permanent Bench on 21.12.2020 by showing the names of all the learned counsel appearing for the parties in the cause list.

               Sd/- Manish Choudhury               Sd/- N. Kotiswar Singh
                         JUDGE                     CHIEF JUSTICE (ACTING)




Comparing Assistant