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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(b) in The Punjab Dowry Prohibition Rules, 2004

(b)He shall maintain a register for the purpose of the Act to record all complaints, enquiries and the results thereof and other relevant information connected therewith in Form No. I and shall also maintain separate files containing relevant records of each individual case.