Delhi High Court - Orders
Sunil Alagh vs Shivraj Puri & Anr on 14 January, 2019
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw
$~2.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1495/2016
SUNIL ALAGH .....Plaintiff
Through: Mr. Manav Gupta, E. Dutta, Mr.
Sohail Garg and Mr. Devang Kumar,
Advs.
versus
SHIVRAJ PURI & ANR ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
ORDER
% 14.01.2019
1. None appears for the defendants.
2. Passover is sought on behalf of the counsel for the plaintiff also.
3. List on 29th January, 2019.
RAJIV SAHAI ENDLAW, J JANUARY 14, 2019 'pp'..